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State of Bihar - Section

Section 1 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

1. Short title, extent and commencement.

- (i) These Rules shall be called the "Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015.
(ii)It shall extend to the Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) of the whole of the state of Bihar.
(iii)It shall come into force at once.