Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 23 in The Punjab Cattle Fairs (Regulation) Act, 1967 23. Act to override other laws . - The provisions of this Act shall have effect, notwithstanding anything inconsistent therewisth contained in any other law for the time being in force.
