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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(4)(a) in Kerala Municipality Building Rules, 1999

(a)every building unless supported on pillars shall have continuous foundation walls extending from at least 60 cms. below ground level to at least 15 cms. above ground level or shall have a continuous floor of masonry or reinforced concrete or other quality rat-proof-material.