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[Cites 0, Cited by 0] [Section 217] [Entire Act]

State of Bihar - Subsection

Section 217(3) in Bihar Chaukidari Manual

(3)Articles of equipment which are not quoted in the periodical price list circulated by the Central Jail, Buxar, should be purchased direct from firms, the Order being placed with the firm which, while offering articles of the prescribed quality, tenders at the lowest price.