Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Karnataka - Subsection Section 70(2) in The Karnataka State Universities Act, 2000 (2)No action under this section shall be taken against any person unless he has been given an opportunity to show cause against the action proposed to be taken.
