Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315(1)] [Section 315] [Entire Act]

State of Karnataka - Subsection

Section 315(1)(c) in Karnataka Municipalities Act, 1964

(c)[ ***] [Omitted by Act 36 of 1994 w.e.f. 1-6.1994.]