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Bombay High Court

Shri. S. P. Gaikwad vs Ramdas Athawale And Ors on 17 January, 2019

Author: Sandeep Kashinath Shinde

Bench: Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7786 OF 2018

 Ramdas Athawale, Chairman And Ors.                  ....Petitioner
              V/S
 Dr. S.p. Gaikwad And Anr.                        ....Respondent

WITH WRIT PETITION NO. 610 OF 2019 Shri. S. P. Gaikwad ....Petitioner V/S Ramdas Athawale And Ors ....Respondent Ranjana Todankar For Petitioner Amit B Borkar R.no. 1 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 17th January, 2019 P.C. :

No order.(matters not recd.from Deptt).
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/01/2019 ::: Downloaded on - 19/01/2019 23:40:08 :::