Bombay High Court
Shri. S. P. Gaikwad vs Ramdas Athawale And Ors on 17 January, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman And Ors. ....Petitioner
V/S
Dr. S.p. Gaikwad And Anr. ....Respondent
WITH WRIT PETITION NO. 610 OF 2019 Shri. S. P. Gaikwad ....Petitioner V/S Ramdas Athawale And Ors ....Respondent Ranjana Todankar For Petitioner Amit B Borkar R.no. 1 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 17th January, 2019 P.C. :
No order.(matters not recd.from Deptt).
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