Himachal Pradesh High Court
Poonam Verma & Another vs . State Of H.P. & Others on 29 August, 2022
Bench: Sabina, Sushil Kukreja
Poonam Verma & another Vs. State of H.P. & others CWP No.5323 of 2022 .
29.08.2022 Present: Mr.Rajesh Kumar & Rakesh Chauhan, Advocates, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 and 2.
Notice. Mr. Ajay Vaidya, Senior Additional Advocate General, accepts notice on behalf of respondents No. 1 and 2 and seeks time to file reply.
r Let notice be issued to respondent No.3, for 26th December, 2022, on taking steps within one week.
( Sabina )
Judge
( Sushil Kukreja )
August 29, 2022 Judge
(ravinder)
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