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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1)(g) in The Haryana Electricity Reform Act, 1997

(g)has conducted himself in a manner or has so abused his position as to render his continuance in office prejudicial to the pubic interest or to the objects and purpose of the Act.