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State of Jammu-Kashmir - Section

Section 64 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

64. Auxiliary Consumption.

(1)The auxiliary consumption factor shall be 10%.Provided that the Commission may deviate from the above norm in case of project specific tariff determination in pursuance of Regulation 7 and Regulation 8.