Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(110) in The Calcutta Metro Railway General Rules, 2000 (110)"Third Rail" means the rail on insulators laid by the side of the running rails by means of which electrical energy is supplied to electric trains through current collectors.
