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NCT Delhi - Section

Section 184 in The Delhi Lands Reforms Act, 1954

184. Right to inspection and copies of documents , statement and registers.

- All documents, statements and registers maintained under this Act or the rules framed thereunder shall be open to inspection during such hours and subject to such conditions, and payments of fees, as may be prescribed, and any person shall, on payment of such fees, be entitled to be furnished with a copy of or any portion of any such documents, statement or register.