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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)The person who has been enrolled as a private candidate for HSSC Examination shall apply for admission to the said examination in specified form alongwith the required documents and the fees specified by the Board.