Delhi High Court - Orders
Ntpc Limited vs Afcons-R.N.Shetty & Co.Pvt. Ltd on 9 January, 2026
$~54, 55 & 62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
O.M.P. (COMM) 311/2017 & I.A. 8505/2024 (For securing the
amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Plarshit
Singh and Mr. Anant Dev,
Advocates.
versus
AFCONS-R.N.SHETTY & CO.PVT. LTD. .....Respondent
Through: Mr. Manu Seshadri, Mr.
Siddharth Shekhar, Mr. Sahil
Manganani and Ms. Prachi Jain,
Advocates.
55
+ O.M.P. (COMM) 312/2017 & I.A. 8506/2024 (For securing the
amount awarded in the arbitration)
NTPC LIMITED .....Petitioner
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Plarshit
Singh and Mr. Anant Dev,
Advocates.
versus
AFCONS -R.N.SHETTY & CO.PVT. LTD.-JV .....Respondent
Through: Mr. Manu Seshadri, Mr.
Siddharth Shekhar, Mr. Sahil
Manganani and Ms. Prachi Jain,
Advocates.
62
O.M.P. (COMM) 167/2024 & I.A. 8476/2024 (Stay)
NTPC LTD .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/01/2026 at 20:34:42
Through: Mr. S.B. Upadhyay, Senior
Advocate along with Mr.
Tarkeshwar Nath, Mr. Plarshit
Singh and Mr. Anant Dev,
Advocates.
versus
AFCONS R N SHETTY AND CO PVT LTD JV
.....Respondent
Through: Mr. Manu Seshadri, Mr.
Siddharth Shekhar, Mr. Sahil
Manganani and Ms. Prachi Jain,
Advocates.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 09.01.2026
1. List on 07.02.2026 for final disposal.
2. A photocopy of the Order passed today be kept in the connected matters.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 9, 2026/tk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:34:42