Supreme Court - Daily Orders
Umadevi vs Anand Kumar on 27 January, 2025
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
1
ITEM NO.68 + 69 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2137/2025
[Arising out of impugned final judgment and order dated 08-01-2025
in RFA No. 2374/2024 passed by the High Court of Karnataka at
Bengaluru]
UMADEVI & ORS. Petitioner(s)
VERSUS
ANAND KUMAR & ORS. Respondent(s)
FOR ADMISSION and I.R.
IA No. 20312/2025 - EXEMPTION FROM FILING O.T.
with
SLP (C) No. 2032/2025
(for admission)
Date : 27-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) : Mr. Shyam Divan, Sr. Adv.
Mr. Abhishek Gupta, Adv.
Mr. Dasharath T. M., Adv.
Mr. Praful Shukla, Adv.
Mr. Nikhil Kumar Singh, Adv.
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Sudhanshu Prakash, AOR
Mr. Dasharat Mukkannappa, Adv.
Ms. Anisha Agarwal, Adv.
Mr. Kanishk Sinha, Adv.
For Respondent(s) : Mr. Anand Sanjay M Nuli, Sr. Adv.
Ms. Akhila Wali, Adv.
Mr. Harpawan Kumar Arora, Adv.
Ms. Prashi Tyagi, Adv.
Signature Not Verified
for M/S. Nuli & Nuli, AOR
Digitally signed by
Jayant Kumar Arora
Date: 2025.01.28
17:21:33 IST
Reason: Mr. S. Nagamuthu, Sr. Adv.
Mr. Shreyash Kaushal, Adv.
Mr. Rahul Gupta, AOR
Mr. Saket Gogia, Adv.
2
Ms. Gauri Pande, Adv.
Ms. Sheetal Maggon, Adv.
Mr. Man Singh, Adv.
Mr. Dhawesh Pahuja, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 19.02.2025 at 02.00 PM. Dasti, in addition, is permitted.
Till the next date of listing, operation of the impugned order(s) shall remain stayed and no third party interest shall be created by the parties.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS ASSISTANT REGISTRAR