Gujarat High Court
Parthiv Vijaykumar Dave vs Ahmedabad Custom House Agents ... on 18 December, 2018
Author: S.H.Vora
Bench: S.H.Vora
C/AO/281/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/APPEAL FROM ORDER NO. 281 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
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PARTHIV VIJAYKUMAR DAVE
Versus
AHMEDABAD CUSTOM HOUSE AGENTS ASSOCIATION
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Appearance:
MR JF MEHTA(461) for the PETITIONER(s) No. 1
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 1,2,3,4,5,6
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 18/12/2018
ORAL ORDER
Learned advocate Mr.Mehta states at bar that the plaintiff will withdraw Civil Suit No.1111 of 2015 before the next date of hearing. The appellant is permitted to file additional affidavit with the Registry. Stand over to 20.12.2018.
(S.H.VORA, J) SATISH Page 1 of 1