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[Cites 0, Cited by 0] [Section 373] [Entire Act]

State of Jharkhand - Subsection

Section 373(8) in Bihar Education Code, 1961

(8)A member of the committee should visit the school at least once in each month according to a roster prepared by the committee. No visit should be paid during school hours unless the Inspectress or District Inspectress is present. A pardah school must not be visited during school hours by any but a lady member of the committee.