Section 35 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

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State of Madhya Pradesh - Section

Section 35 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(35)The Distillery Inspector or Sub-Inspector or any excise staff working in public holidays shall be entitled to an overtime allowance to be paid by the licensee on the following scales-

From 6 A.M. to 6 P.M.	Rs. 10.00 per hour
From 6 P.M. to 12 night	Rs. 12.00 per hour
From 12 night to 6 A.M.	Rs. 20.00 per hour

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State of Madhya Pradesh - Section

Section 35 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915