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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Contributory Provident Fund Rules, 1938

(3)[ No temporary advance shall be granted to a subscriber during the last four months of his service before the date of his retirement on superannuation.] [Inserted by F.D.No. 24667, dated 20.5.1981.]