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Himachal Pradesh High Court

Niranjan Singh vs . State Of Hp on 17 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Niranjan Singh vs. State of HP .

CWPOA No. 193 of 2019 17.06.2023 Present: Ms. Lalita Sharma, Advocate vice Mr. Vasu Sood, Advocate for the petitioner.

Mr. Prashant Sen, Deputy Advocate General, for the respondents.

Due to sudden demise of Mr.H.S. Giani, Advocate, learned original counsel for petitioner is not available.

Therefore, as prayed, list after four weeks.



           June 17, 2023                                 (Vivek Singh Thakur)


           (ms)                                                Judge







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