Himachal Pradesh High Court
Niranjan Singh vs . State Of Hp on 17 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Niranjan Singh vs. State of HP .
CWPOA No. 193 of 2019 17.06.2023 Present: Ms. Lalita Sharma, Advocate vice Mr. Vasu Sood, Advocate for the petitioner.
Mr. Prashant Sen, Deputy Advocate General, for the respondents.
Due to sudden demise of Mr.H.S. Giani, Advocate, learned original counsel for petitioner is not available.
Therefore, as prayed, list after four weeks.
June 17, 2023 (Vivek Singh Thakur)
(ms) Judge
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