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Himachal Pradesh High Court

Chuharu Ram vs . Dhani Devi (Deceased) Through Lrs on 16 September, 2023

Chuharu Ram Vs. Dhani Devi (deceased) through LRs .

RSA No. 64 of 2023 16.09.2023 Present: Mr. Bhuvnesh Sharma, Senior Advocate with Mr. Parav Sharma, Advocate, for the appellants.

Mr. Ashwani Kaundal, Advocate vice Mr. Vinod Kumar Gupta, Advocate, for the respondents.

of CMP No. 2670 of 2023 Learned counsel appearing on behalf of the rt respondents prays for and is granted three weeks' time to file reply. Rejoinder thereto, if any, be filed within a period of two weeks' thereafter.

RSA No. 64 of 2023 Records of the learned Courts below have been received.

Let the matter be listed for admission hearing after three weeks.

(Rakesh Kainthla) Judge September 16, 2023 (ravinder) ::: Downloaded on - 16/09/2023 20:36:52 :::CIS