Andhra Pradesh High Court - Amravati
Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 11 September, 2025
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI
MAIN CASE No. I.T.T.A.No.36 of 2025
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
3. 11.09.2025 DEV,J & AHHS,J
At request of the learned counsel for the
respondent, for filing counter affidavit, post the
matter on 09.10.2025.
_________ DEV, J ________ AHHS,J SCS