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Andhra Pradesh High Court - Amravati

Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 11 September, 2025

           HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

                   MAIN CASE No. I.T.T.A.No.36 of 2025

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
        DATE                                ORDER
No                                                                        NOTE

3.    11.09.2025    DEV,J & AHHS,J
                          At request of the learned counsel for the

                    respondent, for filing counter affidavit, post the

matter on 09.10.2025.

_________ DEV, J ________ AHHS,J SCS