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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Bihar - Subsection

Section 13A(3) in The Nalanda Open University Act, 1995

(3)Subject, to the provisions of this Ordinance the Pro-Vice-Chancellor shall exercise such powers and perform such duties as may be prescribed or as may be conferred or imposed on him, from time to time, by the Vice-Chancellor.