Section 1 in Karnataka Prohibition of Admission of Students To The Un-Recognised and Un-Affiliated Educational Institutions Act, 1992
1. Short title and commencement.
(1)This Act may be called the Karnataka Prohibition of Admission of Students to the Un-recognised and Un-affiliated Educational Institutions Act, 1992.(2)It shall be deemed to have come into force on the Twenty-eighth day of May 1992.
