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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(g) in The Oil Mines Regulations, 2017

(g)examine at least once in every quarter all devices and equipment of fire detection and firefighting systems in the mine and report any defects in the same to the manager or deputy manager;