Rajasthan High Court - Jaipur
M/S Wonder Cement Limited vs State Of Rajasthan on 26 April, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Miscellaneous Application No. 364/2018
M/s Wonder Cement Limited,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present.
For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Judgment / Order 26/04/2019 Should the counsel for the petitioner(s) fail to cure the defect(s), as pointed out by the Registry, within two weeks hereinafter; the misc. application shall stand dismissed without further reference to the Court.
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