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Rajasthan High Court - Jaipur

M/S Wonder Cement Limited vs State Of Rajasthan on 26 April, 2019

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Writ Miscellaneous Application No. 364/2018

                                   M/s Wonder Cement Limited,
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : None present.

For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Judgment / Order 26/04/2019 Should the counsel for the petitioner(s) fail to cure the defect(s), as pointed out by the Registry, within two weeks hereinafter; the misc. application shall stand dismissed without further reference to the Court.

(VEERENDR SINGH SIRADHANA),J POORAN CHAND GUPTA /45/2 (Downloaded on 28/06/2019 at 02:29:38 AM) Powered by TCPDF (www.tcpdf.org)