Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 806 in Punjab Jail Manual, 1996

806. Procedure when it is desired to transfer a leper.

- Whenever the Medical Officer records that a convict is suffering from leprosy and that his separation from other prisoners is necessary, the Superintendent shall submit his descriptive roll (Form No. 61) to the Inspector-General, who shall order the transfer of the prisoner to a place where there is accommodation for leper convicts.