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State of Odisha - Section

Section 40 in The Orissa Ayurvedic Medicine Act, 1960

40. Power of the Government to enforce the Provisions of this Chapter.

- The Government may, at any time, by notification apply the provisions of this Chapter to the whole or any part of the State from such date as may be specified in the notification :Provided that the Government shall give wide publicity of the notification in such other manner also as they deem proper.