Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 338(5)] [Section 338] [Entire Act] Union of India - Subsection Section 338(5)(d) in Constitution of India, 1950 (d)to present to the President, annually and at such other times as the Commission may deem fit, reports upon the working of those safeguards;