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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(b) in Shekhawati University, Sikar Act, 2012

(b)the Principal Secretary to the Government of Rajasthan, Finance Department, or his nominee not below the rank of Deputy Secretary to Government of Rajasthan;