Calcutta High Court
Union Of India vs Phillips Carbon Black Ltd on 20 May, 2010
Author: Patherya
Bench: Patherya
CS No. 321 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
UNION OF INDIA
Versus
PHILLIPS CARBON BLACK LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 20th May, 2010.
The Court : As none appears to seek time for removal of defects let C. S. 321 of 2006 be dismissed. Interim orders, if any, shall stand vacated.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa