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State of Madhya Pradesh - Section

Section 18 in The M.P. Civil Services (General Conditions of Services) Rules, 1961

18. Repeal and saving.

- All rules corresponding to these rules and in force immediately before the commencement of these rules are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.