Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Goa - Subsection Section 87(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (1)The office registers pertaining to functioning of the office of the Board and the examination shall be preserved as permanent record.
