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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(m) in Kerala Fish Seed Act, 2014

(m)the form of report of the Fish Seed Analyst and Regional Fish 4 Seed Laboratory and the fee to be paid for making an application to the Adjudicating Officer for sending the sample for report under sub-section (2) of section 24;