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Supreme Court - Daily Orders

By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 19 March, 2025

Bench: J.K. Maheshwari, Aravind Kumar

     ITEM NO.32                           COURT NO.6                  SECTION XVII-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                           Petition(s) for REF. U/A 317(1)   No(s).    1/2023

     IN RE:    MS. MEPUNG TADAR BAGE, MEMBER,
     ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION                          Respondent(s)

     (IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 19-03-2025 This matter was called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE J.K. MAHESHWARI
                          HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s) : By Courts Motion, AOR

                                    Mr. R Venkatramani, AGI
                                    Mr. Raman Yadav, Adv.
                                    Mr. Yashraj Singh Bundela, Adv.
                                    Mr. Chitvan Singhal, Adv.
                                    Mr. Abhishek Kr Pandey, Adv.
                                    Mr. Kartikay Aggarwal, Adv.
                                    Mr. Amay Vikram Thanvi, Adv.
                                    Mr. Shreekant Neelappa Terdal, AOR

                                    Mr. Manish Goswami, Sr. Adv.
                                    Mr. Gaurav Shukla, Adv.
                                    Mr. Rameshwar Prasad Goyal, AOR

                                    Mr. Arvind Kumar Sharma, AOR

     For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
                         Mr. Rituraj Biswas, AOR
                         Mr. Mayan Prasad, Adv.
                         Ms. Anshula Grover, Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Arguments are heard in part. For further hearing, list on 20.03.2025 immediately after the miscellaneous matters.

(GULSHAN KUMAR ARORA) Signature Not Verified (NAND KISHOR) AR-CUM-PS ASSISTANT REGISTRAR Digitally signed by Gulshan Kumar Arora Date: 2025.03.19 16:36:58 IST Reason: