Supreme Court - Daily Orders
By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 19 March, 2025
Bench: J.K. Maheshwari, Aravind Kumar
ITEM NO.32 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for REF. U/A 317(1) No(s). 1/2023
IN RE: MS. MEPUNG TADAR BAGE, MEMBER,
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Respondent(s)
(IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 19-03-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) : By Courts Motion, AOR
Mr. R Venkatramani, AGI
Mr. Raman Yadav, Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Abhishek Kr Pandey, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Amay Vikram Thanvi, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Manish Goswami, Sr. Adv.
Mr. Gaurav Shukla, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
Mr. Rituraj Biswas, AOR
Mr. Mayan Prasad, Adv.
Ms. Anshula Grover, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments are heard in part. For further hearing, list on 20.03.2025 immediately after the miscellaneous matters.
(GULSHAN KUMAR ARORA) Signature Not Verified (NAND KISHOR) AR-CUM-PS ASSISTANT REGISTRAR Digitally signed by Gulshan Kumar Arora Date: 2025.03.19 16:36:58 IST Reason: