Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 521 in Punjab Jail Manual, 1996

521. Prisoners to salute at word of command.

- Prisoners shall be required to salute the Deputy Superintendent or other Officer superior to the Deputy Superintendent, at the word or command of the officer in whose charge they are, as follows : -"Halt" - to stand still if marching."Rise" - to rise from the sitting position."Attention" - to stop work if working.When it is desired to conclude the salute the following words shall be used :-"March" - to move forward."Sit" - to assume the sitting position."Work" - to resume work.