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Gujarat High Court

N L Forex Limited vs State Of Gujarat & on 21 September, 2015

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

                R/SCR.A/1667/2009                                                  ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                     SPECIAL CRIMINAL APPLICATION NO. 1667 of 2009

         ==========================================================
                               N L FOREX LIMITED....Applicant(s)
                                           Versus
                            STATE OF GUJARAT & 1....Respondent(s)
         ==========================================================
         Appearance:
         NANAVATI ASSOCIATES, ADVOCATE for the Applicant(s) No. 1
         PUBLIC PROSECUTOR for the RESPONDENT(s) No. 1
         MR RC KODEKAR, ADVOCATE for the Respondent(s) No. 2
         ==========================================================

                    CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                      Date : 21/09/2015


                                        ORAL ORDER

As a last chance, the matter is adjourned to 23 rd September 2015. Let the matter appear on top of the board.

(J.B.PARDIWALA, J.) MOIN Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 22 02:58:26 IST 2015