Gujarat High Court
N L Forex Limited vs State Of Gujarat & on 21 September, 2015
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/SCR.A/1667/2009 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION NO. 1667 of 2009
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N L FOREX LIMITED....Applicant(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
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Appearance:
NANAVATI ASSOCIATES, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the RESPONDENT(s) No. 1
MR RC KODEKAR, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 21/09/2015
ORAL ORDER
As a last chance, the matter is adjourned to 23 rd September 2015. Let the matter appear on top of the board.
(J.B.PARDIWALA, J.) MOIN Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 22 02:58:26 IST 2015