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[Cites 0, Cited by 0] [Section 22C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22C(1) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(1)Subject to the regulations governing the principles for according approval to the Scheme of Administration, the Director shall, within such period of time as may be specified in the regulations, either approve the draft Scheme of Administration submitted under Section 22-B or suggest any alteration or modification therein.