Jammu & Kashmir High Court
State Of J&K vs Unknown Deaf And Dumb on 15 November, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 6
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRREF No. 1/2016
State of J&K ....Petitioner(s)/Appellant(s)
Through :- Mr. Pawan Dev Singh, Dy. AG
V/s
Unknown Deaf and Dumb ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Learned Deputy Advocate General appearing on behalf of the State seeks time to assist the court in the matter on the next date of hearing.
Paper book be provided by the Registry to learned Deputy Advocate General.
List on 05.12.2022 (Puneet Gupta) Judge Jammu 15.11.2022 Shammi