Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(j) in Kerala Town and Country Planning Act, 2016 (j)development of various sectors, namely:-(i)agriculture and rural development;(ii)trade, commerce and industries;(iii)human resources;(iv)district tourism promotion;
