Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(1)(b) in Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996 (b)furnish to the Government such information, returns and accounts in respect of the payment and collection of tolls, as may be prescribed;