Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act] State of Jharkhand - Subsection Section 62(6)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (viii)In keeping with the individual care plan, a daily routine shall be developed for the child and explained to him;