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Union of India - Section

Section 71 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

71. Arrangement for recovery and rescue .-(1) The operator shall ensure that effective arrangements are made for-

(a)recovery of persons following their evacuation or escape from installation ;(b)rescue of personnel near installations; and(c)taking of such personnel to a place of safety.
(2)The operator shall assist the concerned agencies in search and rescue operations, as and when warranted.