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[Cites 0, Cited by 2] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(14) in The Banking Regulation Act, 1949

(14)The provisions of this section and of any scheme made under it shall have effect notwithstanding anything to the contrary contained in any other provisions of this Act or in any other law or any agreement, award or other instrument for the time being in force.