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State of Uttar Pradesh - Section

Section 26 in U.P. Zila Panchayats Service Rules, 1970

26. Appointments by promotion.

- Appointments by promotion shall be made by the Head of the Department in consultation with the Mukhya Adhikari on the basis of seniority-cum-fitness from amongst all the eligible servants of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] who have put in the required length of service on the first day of January of the year in which the selection is made. If in making an appointment a senior servant is superseded, the grounds for supersession shall be recorded by the appointing authority.