Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Co-Operative Societies Act, 1964

(1)A society may be registered with limited or unlimited liability but a liability of a society of which any member is a society shall be limited :Provided that where a financing bank becomes a member of a society with unlimited liability, the liability of that society may continue to be unlimited.