Madhya Pradesh High Court
Irfan Khan vs Asad Ullah Kha on 16 December, 2022
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1164 of 2022 (IRFAN KHAN Vs ASAD ULLAH KHA) Dated : 16-12-2022 Shri Anurag Gohil, learned counsel for the appellant.
Learned counsel for the appellant prays for and is granted time to go through the decisions of this Court (at Gwalior Bench) in the cases of Smt. Aradhna Gupta & another Vs. Pooran Singh & others passed in C.R. No.05/2011 decided on 21/10/2013 and Kamar Singh Rawat Vs. Makhan Singh Rawat & others passed in W.P. No.7277/2013 decided on 30/10/2015.
As prayed, list in the third week of January 2023.
(DWARKA DHISH BANSAL) JUDGE RS Signature Not Verified Signed by: RASHMI RONALD VICTOR Signing time: 12/16/2022 5:18:50 PM