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Union of India - Section

Section 303 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

303. Gratuity.

- The award of the medal with gratuity will carry with it a gratuity of [Rs.100] [Substitued by S.R.o. 56, dated 6th February, 1967]. If an awardee dies before he could receive the gratuity, it shall be paid to his estate.