Section 47 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002
47. Notifying the due filing of the application.
- If the Commission finds the application to be complete, accompanied by the requisite information, particulars and documents, and finds that the applicant has complied with all the requirements for making the application and furnishing of information particulars and documents, the Commission or the Secretary shall certify that the application is ready for being considered for grant of licence.
