Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 21 February, 2018

Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan

     WP(C) 494/2012
                                           1

     ITEM NO.501                       COURT NO.1               SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                          Writ Petition (Civil) No. 494/2012

     JUSTICE K.S.PUTTASWAMY (RETD) & ANR.                   Petitioners

                                          VERSUS

     UNION OF INDIA & ORS.                                  Respondents

     (IA   No.141212/2017-impleading   party   and   IA   No.141215/2017-
     CLARIFICATION/DIRECTION and IA No.5311/2018-impleading party and IA
     No.5312/2018-CLARIFICATION/DIRECTION     and    IA     No.5890/2018-
     INTERVENTION   APPLICATION    and    IA   No.10105/2018-INTERVENTION
     APPLICATION   and   IA   No.10355/2018-impleading   party   and   IA
     No.13628/2018-impleading party and IA No.24406/2018-INTERVENTION
     APPLICATION)

     WITH
     T.C.(C) No. 151/2013 (XVI-A)
     T.C.(C) No. 152/2013 (XVI-A)
     W.P.(C) No. 833/2013 (PIL-W)
     W.P.(C) No. 829/2013 (PIL-W)
     (and IA No.22171/2018-INTERVENTION APPLICATION and IA No.22174/
     2018-PERMISSION TO APPEAR AND ARGUE IN PERSON)
     T.P.(C) No. 1797/2013 (XVI-A)
     W.P.(C) No. 932/2013 (PIL-W)
     T.P.(C) No. 1796/2013 (XVI-A)
     CONMT.PET.(C) No. 144/2014 In W.P.(C) No. 494/2012 (PIL-W)
     T.P.(C) No. 313/2014 (XVI-A)
     T.P.(C) No. 312/2014 (XVI-A)
     SLP(Crl) No. 2524/2014 (II-A)
     W.P.(C) No. 37/2015 (PIL-W)
     W.P.(C) No. 220/2015 (PIL-W)
     CONMT.PET.(C) No. 674/2015 In W.P.(C) No. 829/2013 (PIL-W)
     T.P.(C) No. 921/2015 (XVI-A)
     CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 231/2016 (PIL-W)
     (FOR   ON IA 1/2016( DIRECTION) FOR ON IA 2/2016( PERMISSION TO
     AMEND WRIT PETITION AND RAISING ADDITIONAL GROUNDS)
     CONMT.PET.(C) No. 444/2016 In W.P.(C) No. 494/2012 (PIL-W)
     CONMT.PET.(C) No. 608/2016 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 797/2016 (PIL-W)
Signature Not Verified

     (FOR PERMISSION TO FILE ANNEXURES ON IA 4/2016, FOR DIRECTIONS ON
Digitally signed by
DEEPAK GUGLANI

     IA 5/2017, FOR STAY APPLICATION ON IA 6/2017)
Date: 2018.02.21
17:28:47 IST
Reason:
     CONMT.PET.(C) No. 844/2017 In W.P.(C) No. 494/2012 (PIL-W)
     W.P.(C) No. 342/2017 (PIL-W)
     (FOR INTERIM PRAYERS FOR GRANT OF INTERIM RELIEF ON IA 1/2017 and
     IA   No.129017/2017-impleading   party   and   IA    No.129021/2017-
WP(C) 494/2012
                                      2

CLARIFICATION/DIRECTION and IA No.129027/2017-impleading party and
IA No.129032/2017-CLARIFICATION/DIRECTION and IA No.1551/2018-
impleading party and IA No.6537/2018-INTERVENTION APPLICATION and
IA No.6666/2018-INTERVENTION APPLICATION)
W.P.(C) No. 372/2017 (X)
W.P.(C) No. 841/2017 (X)
(FOR ADMISSION and IA No.119235/2017-AMENDMENT OF THE PETITION)
W.P.(C) No. 1058/2017 (PIL-W)
W.P.(C) No. 966/2017 (PIL-W)
(FOR ADMISSION and IA No.102155/2017-GRANT OF INTERIM RELIEF)
W.P.(C) No. 1014/2017 (PIL-W)
(FOR ADMISSION and I.R. and IA No.107091/2017-GRANT OF INTERIM
RELIEF and IA No.122999/2017-impleading party)
W.P.(C) No. 1002/2017 (PIL-W)
W.P.(C) No. 1056/2017 (X)
(and IA No.6196/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
CONMT.PET.(C) No. 34/2018 in W.P.(C) No. 1014/2017 (PIL-W)
(FOR ADMISSION, Contempt. Pet.(C)no.34/2018 is to be shown in w.p.
(c) no.1014/2017)

Date : 21-02-2018 These mattes were called on for hearing today.

CORAM :
          HON'BLE   THE   CHIEF JUSTICE
          HON'BLE   MR.   JUSTICE A.K. SIKRI
          HON'BLE   MR.   JUSTICE A.M. KHANWILKAR
          HON'BLE   DR.   JUSTICE D.Y. CHANDRACHUD
          HON'BLE   MR.   JUSTICE ASHOK BHUSHAN

For Petitioners
                      Mr.   Gopal Subramanium, Sr. Adv.
                      Ms.   Aishwarya Bhati, AOR
                      Mr.   Jaideep Singh, Adv.
                      Mr.   Anirben Sen, Adv.
                      Mr.   Pavan Bhushan, Adv.
                      Mr.   Jayavardhan Singh, Adv.
                      Mr.   Gopal Thiruman, Adv.
                      Ms.   Vaidruti Mishra, Adv.
                      Mr.   W. V.T. Sangama, Adv.

                      Mr.   Gopal Subramanium, Sr. Adv.
                      Mr.   Pavan Bhushan, Adv.
                      Mr.   Jayavardhan Singh, Adv.
                      Mr.   Hitesh Saini, Adv.
                      Ms.   Talha Rahman, Adv.
                      Mr.   Prateek Chadha, Adv.
                      Ms.   Archana Pathak Dave, AOR
                      Mr.   Prasanna S., Adv.

                      Mr. Shyam Divan, Sr. Adv.
                      Mr. Abhishek Atrey, AOR
                      Ms. Vidyottma, Adv.
WP(C) 494/2012
                                3

                 Mr. Harshit Kaushik, Adv.

                 Ms.   Meenakshi Arora, Sr. Adv.
                 Mr.   Rahul Narayan, AOR
                 Mr.   Gautam Bhatia, Adv.
                 Mr.   Shashwat Goel, Adv.
                 Ms.   Annanya Ghose, Adv.
                 Ms.   Bhawna Das, Adv.
                 Mr.   Anand Kumar Sethi, Adv.

                 Mr.   Arvind Datar, Sr. Adv.
                 Mr.   Nipun Saxena, Adv.
                 Mr.   Nanit Saxena, Adv.
                 Mr.   Devanshu Sajlan, Adv.
                 Mr.   Aditya P. Arora, Adv.
                 Mr.   Digant K. Deo, Adv.
                 Ms.   Pallavi Pratap, AOR

                 Mr. Prasanna S., Adv.
                 Mr. Kumar Anurag Singh, Adv.
                 Mr. Kumar Shivam, Adv.
                 Ms. Stuti Vatsa, Adv.
                 Mr/Ms. Srinidhi Rao, Adv.
                 Mr. Anando Mukherjee, AOR

                 Mr. Shyam Divan, Sr. Adv.
                 Mr. Pratap Venugopal, Adv.
                 Ms. Surekha Raman, Adv.
                 Mr. udayaditya Banerjee, Adv.
                 Mr. Amy Sarma, Adv.
                 Ms. Niharika, Adv.
                 Ms. Samiksha Godiyal, Adv.
                 Ms. Kanika Kalaiyarasan, Adv.
                 M/s. K.J. John And Co, AOR

                 Mr. P.R. Kovilan, Adv.
                 Mrs. Geetha Kovilan, AOR
                 Mr. Awasthi M.K., Adv.

                 Mr.   Anish Kumar Gupta, AOR
                 Mr.   Avdhesh Kumar Singh, Adv.
                 Mr.   R.K. Rajwanshi, Adv.
                 Mr.   Chandra Shekhar Suman, Adv.
                 Mr.   Rajendra Kumar Singh, Adv.
                 Ms.   Deep Shikha Bharti, Adv.
                 Ms.   Rita Gupta, Adv.
                 Ms.   Harsha, Adv.

                 Mr.   Koshy John, Adv.
                 Mr.   Md. Nizam Pasha, Adv.
                 Ms.   Anusha Nagarajan, Adv.
                 Mr.   Adit Pujari, Adv.
WP(C) 494/2012
                                  4

                   Mrs. Pragya Baghel, AOR
                   Ms. Ranjeeta Rohatgi, Adv.
                   Ms. Samten Doma, Adv.

                   Mr.   Siddharth Bhatnagar, Adv.
                   Ms.   Sonia Dube, Adv.
                   Ms.   Harshita Verma, Adv.
                   for   M/s. Legal Options

                   Mr.   Prashant Bhushan, AOR
                   Ms.   Cheryl D’Souza, Adv.
                   Mr.   O. Kuttan, Adv.
                   Ms.   Neha Rathi, Adv.

                   Mr. Bhanu Pratap Singh, Adv.
                   Mr. Pranaya Kumar Mohapatra, AOR

                   Dr. Anindita Pujari, Adv.
                   Ms. Kavita Bhardwaj, Adv.
                   Mr. Amitoj Singh, Adv.

                   Mr.   K.V. Viswanathan, Sr. Adv.
                   Ms.   Vrinda Bhandari, Adv.
                   Mr.   N. Sai Vinod, Adv.
     `             Mr.   Gautam Bhatia, Adv.
                   Mr.   T.V.S. Raghavendra Sreyas, AOR

                   M/s. Meharia & Company, AOR
                   Mr. Gautam Talukdar, AOR
                   Mr. Vipin Nair, AOR
                   Mr. Shadan Farasat, AOR
                   Ms. Jyoti Mendiratta, AOR
                   Mr. Deepayan Mandal, AOR
                   Mr. al Kumar Ganguli, AOR
                   Petitioner-in-person

For Respondents/
Applicants         Mr.   K.K. Venugopal, AG
                   Mr.   Zoheb Hossain, AOR
                   Mr.   S.S. Shamshery, Adv.
                   Mr.   Ankur Talwar, Adv.
                   Ms.   Shraddha Deshmukh, Adv.
                   Mr.   Rajat Nair, Adv.
                   Ms.   Adeeba Mujahid, Adv.
                   Mr.   Rajendra Dangwal, Adv.
                   Mr.   Piyush Goyal, Adv.
                   Mr.   Palash Maheshwari, Adv.
                   Mr.   Fahad Khan, Adv.
                   Ms.   Bhavita Kumar, Adv.
                   Mr.   Kanu Aggarwal, Adv.
                   Mr.   R. Balasubramanian, Adv.
                   Ms.   Aarti Sharma, Adv.
WP(C) 494/2012
                                5

                 Mr. Santosh Kumar Pandey, Adv.
                 Mr. Raj Bahadur, Adv.
                 Mrs. Anil Katiyar, AOR

                 Mr.   Rakesh Dwivedi, Sr. Adv.
                 Mr.   Zoheb Hossain, Adv.
                 Mr.   Sansriti Pathak, Adv.
                 Ms.   Hemantika Wahi, AOR

                 Mr.   Nishe Rajan Shonker, Adv.
                 Ms.   Annu K. Joy, Adv.
                 Mr.   Manav Vohra, Adv.
                 Mr.   Krishna Dev J., Adv.
                 Mr.   Amith Krishnan, Adv.
                 Mr.   Mohammed Sadique T.A., Adv.
                 Ms.   Svadha Shankar, Adv.
                 Mr.   Alim Anvar, Adv.

                 Mr. Jayant Bhushan, Sr. Adv.
                 Mr. Kuldeep S. Parihar, Adv.
                 Mr. H.S. Parihar, AOR

                 Mr.   R. Sudhinder, Adv.
                 Mr.   Ashok Mathur, AOR
                 Ms.   Amrita Sarkar, Adv.
                 Ms.   Saumya Mehrotra, Adv.

                 Mr. Shuvodeep Roy, Adv.
                 Mr. Sayooj Mohandas M., Adv.

                 Mr.   Soumitra G. Chaudhuri, Adv.
                 Mr.   Chanchal Kumar Ganguli, AOR
                 Ms.   Shikha Aggrawal, Adv.
                 Mr.   Raja Chatterjee, Adv.
                 Mr.   Piyush Sachdev, Adv.
                 Mr.   Adeel Ahmed, Adv.
                 Ms.   Runa Bhuyan, Adv.
                 Ms.   Shikha Agarwal, Adv.

                 Ms.   Aruna Mathur, Adv.
                 Mr.   Avneesh Arputham, Adv.
                 Ms.   Anuradha Arputham, Adv.
                 Ms.   Simran Jeet, Adv.
                 for   M/s. Arputham Aruna And Co, AOR

                 Mr.   Anil Grover, AAG, Haryana
                 Ms.   Noopur Singhal, Adv.
                 Mr.   Shivam Kumar, Adv.
                 Ms.   Sasmita Tripathy, Adv.
                 Mr.   Suraj P. Ahlawat, Adv.
                 Mr.   Sanjay Kr. Visen, Adv.
WP(C) 494/2012
                                6

                 Mr. Karan Bharihoke, Adv.

                 Mr. Zoheb Hossain, Adv.
                 Ms. Rohini Musa, Adv.
                 Mr. Nishant Ramakantrao Katneshwarkar, AOR

                 Mr. Devadatt Kamat, AAG, Karnataka
                 Mr. Joseph Aristotle S., Adv.
                 Mrs. Priya Aristotle, Adv.
                 Mr. Rajesh Inamdar, Adv.
                 Mr. Ashish Yadav, Adv.
                 Mr. Javedur Rehman, Adv.
                 Mr. Aditya Bhat, Adv.

                 Mr.   Sanjay Kapur, AOR
                 Ms.   Mansi Kapur, Adv.
                 Ms.   Megha Karnwal, Adv.
                 Ms.   Shubhra Kapur, Adv.

                 Mr. K.N. Madhusoodhanan, Adv.
                 Ms. Nitya Madhusoodhanan, Adv.
                 Mr. T.G.N. Nair, Adv.

                 Mrs. K. Enatoli Sema, Adv.
                 Mr. Edward Belho, Adv.
                 Mr. Amit Kumar Singh, Adv.
                 Mr. K. Luikang Michael, Adv.
                 Mr. Z.H. Isaac Haiding, Adv.
                 Mr. Daniel S. Lyngdoh, Adv.
                 Mr. Ranjan Mukherjee, AOR

                 Mr. Sunil Fernandes, Adv.
                 Ms. Astha Sharma, Adv.
                 Ms. Nupur Kumar, Adv.

                 Mr. Mrityunjai Singh, Adv.

                 Mr. Gopal Singh, AOR
                 Mr. Rituraj Biswas, Adv.

                 Mr.   M. Shoeb Alam, AOR
                 Ms.   Fauzia Shakil, Adv.
                 Mr.   Ujjwal Singh, Adv.
                 Mr.   Mojahid Karim Khan, Adv.

                 Mr. Bhupesh Narula, Adv.
                 Mr. K.V. Jagdishvaran, Adv.
                 Mrs. G. Indira, Adv.

                 Mr. J.S. Attri, Sr. Adv.
                 Mr. Varinder Kumar Sharma, AOR
                 Mr. Chandra Nand Jha, Adv.
WP(C) 494/2012
                                7

                 Ms. Parul Sharma, Adv.
                 Mr. Yugal K. Prasad, Adv.

                 Mr. Guntur Prabhakar, AOR
                 Ms. Prerna Singh, Adv.

                 Ms.   Radhika Chaturvedi, Adv.
                 Mr.   Hitesh Kumar Sharma, Adv.
                 Mr.   S.K. Rajora, Adv.
                 Dr.   (Mrs.) Vipin Gupta, AOR

                 Mr. V.G. Pragasam, AOR
                 Mr. S. Prabhu Ramasubramanian, Adv.
                 Mr. S. Manu Raj, Adv.

                 Mr. K.V. Vijayakumar, AOR
                 Ms. Maitreyee Mishra, Adv.

                 Ms. Vaishali Verma, Adv.
                 M/s. Lawyer’s Knit & Co, AOR

                 Mr. Tapesh Kumar Singh, AOR

                 Mr. L. Roshmani K., Adv.
                 Mr. Maibam Babina, Adv.

                 Mr. Jatinder Kumar Bhatia, AOR
                 Mr. Ashutosh Kumar Sharma, Adv.

                 Mr.   Amit Meharia, Adv.
                 Ms.   Tannishtha Singh, Adv.
                 Ms.   Aishwarya Kumar, Adv.
                 for   M/s. Meharia & Company, AOR

                 Mr. Milind Kumar, AOR
                 Ms. Aishwarya Bhati, AOR
                 Mr. Dinkar Kalra, AOR
                 Ms. Rashmi Singhania, AOR
                 Mr. Mohit D. Ram, AOR
                 Ms. Savita Singh, AOR
                 Mr. Jayant Mohan, AOR
                 Mr. T.G. Narayanan Nair, AOR
                 Mr. Jagjit Singh Chhabra, AOR
                 Mr. Abhinav Mukerji, AOR
                 Mr. Mishra Saurabh, AOR
                 Mr. Manish Vashishtha, AOR
                 Mr. Sanjay Kumar Visen, AOR
                 Ms. Ruchi Kohli, AOR
                 M/S. Corporate Law Group, AOR
                 Mr. Aniruddha P. Mayee, AOR
                 Mr. Garvesh Kabra, AOR
                 Mr. Harish Pandey, AOR
WP(C) 494/2012
                                8

                 Mr. Anip Sachthey, AOR
                 Ms. Anitha Shenoy, AOR
                 Intervenor-in-person, AOR
                 Mr. Amit Sharma, AOR
                 Applicant-in-person, AOR
                 Mr. Jogy Scaria, AOR
                 Mr. Rabin Majumder, AOR
                 M/S. Khaitan & Co., AOR
                 Mr. Harsh Kaushik, AOR
                 Mr. K.R. Sasiprabhu, AOR
                 Mrs. Pragya Baghel, AOR
                 Mr. M. P. Vinod, AOR

                 Mr. P.V. Surendra Nath, Sr. Adv.
                 Ms. Resmitha R. Chandran, Adv.
                 Ms. Lekha Sudhakaran, Adv.

                 Mr.   Sajan Poovayya, Sr. Adv.
                 Mr.   Priyadarshi Banerjee, Adv.
                 Mr.   Pratibhanu Kharola, Adv.
                 Mr.   Saransh Kumar, Adv.
                 Mr.   Saransh Jain, Adv.
                 Mr.   R. Madhavam Sharma, Adv.
                 Mr.   Meka Venkata Rama Krishna, Adv.
                 Mr.   E.C. Agrawala, AOR

                 Ms.   Ashima Mandla, Adv.
                 Ms.   Fuzail Ahmed Ayubbi, Adv.
                 Ms.   Pallavi Malhotra, Adv.
                 Mr.   Ibad Mushtaq, Adv.
                 Mr.   Siddhant Sharma, Adv.
                 Mr.   Afaraz Khan, Adv.
                 Ms.   G. Bhargava, Adv.
                 Ms.   Priyanka Aggarwal, Adv.
                 Mr.   Kuber Boddh, Adv.

                 Dr. Lalit Bhasin, Adv.
                 Ms. Palak Chadha, Adv.
                 Mr. Mudit Sharma, AOR

                 Mr.   S. Mukherjee, Adv.
                 Mr.   Manoj K. Mishra, AOR
                 Mr.   Umesh Dubey, Adv.
                 Mr.   Sandeep Kumar Dwivedi, Adv.
                 Mr.   Pradeep Kumar Dwivedi, Adv.

                 Mr.   Sriram P., Adv.
                 Ms.   Khushbu Jain, Adv.
                 Mr.   Vishnu Shankar M.S., Adv.
                 Ms.   A.G. Nair, Adv.

                 Mr. Sai Krishna Rajagopal, Adv.
WP(C) 494/2012
                                           9

                         Mr. Arjun Ranganathan, Adv.
                         Mr./Ms. Julien George, Adv.
                         Ms. Arundhati Gopaol, Adv.

                         Mr. Syed Jafar Alam, Adv.
                         Ms. Shivani Khandekar, Adv.

             UPON hearing the counsel the Court made the following
                                O R D E R

Mr. Gopal Subramanium, learned senior counsel appearing for the petitioner in Writ Petition (Civil) No. 37/2015 continued his arguments, which remained inconclusive.

Put up for further hearing on 22.2.2018.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar